Allahabad High Court
M/S Ram Narain Raj Narain vs Asstt. Commissioner, Central Excise & ... on 12 January, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- CENTRAL EXCISE APPEAL No. - 125 of 2004 Petitioner :- M/S Ram Narain Raj Narain Respondent :- Asstt. Commissioner, Central Excise & Another Petitioner Counsel :- Ashok Kumar Respondent Counsel :- S.S.C. Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. The case is passed over on the illness-slip of Sri Ashok Kumar, Advocate. List in the next cause list. Order Date :- 12.1.2010 OP