Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(2) in The Haryana Guest Teachers Service Act, 2019 (2)A guest teacher so removed may make an appeal against the above decision before the Appellate Authority whose decision shall be final.
