Madhya Pradesh High Court
Working Journalist Union And Patrakar ... vs The State Of Madhya Pradesh on 4 September, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-5218-2019
The High Court Of Madhya Pradesh
WP-5218-2019
(WORKING JOURNALIST UNION AND PATRAKAR BHAWAN SAMITI (AFFILLIATED TO INDIAN
FEDERATION OF WORKING JOU Vs THE STATE OF MADHYA PRADESH)
4
Jabalpur, Dated : 04-09-2019
Shri B.S. Thakur, learned counsel for the petitioner.
Shri Vikalp Soni, learned G.A. for the respondent/ State.
As prayed by Shri Thakur, list the case after a week enabling him to file amendment application.
(SUBODH ABHYANKAR) JUDGE Vikram Digitally signed by VIKRAM SINGH Date: 05/09/2019 16:35:39