Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Kerala - Subsection Section 15(4) in Kerala Agricultural University Act, 1971 (4)No person other than an ex-officio member or the members representing the Indian Council of Agrl. Research shall be eligible to hold office for more than two terms in succession.]
