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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(3)(b) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(b)repayments of money belonging to contractors or other persons held in deposit, and of the money collected or credited to the Zila Parishad Fund by mistake;