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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(3) in The Juvenile Justice (Punjab) Rules, 1987

(3)The following procedure shall be followed in respect of the newly admitted juveniles, namely :-
(a)receiving and search in the receiving unit,
(b)hair cut (unless prohibited by religion), issue of soap and disinfectant lotion,
(c)disinfection and storing of juvenile's personal clothing and other personal effects,
(d)bath,
(e)issue of disinfected clothes, bedding and other outfit and equipment (as per rules and scales),
(f)housing,
(g)medical examination and treatment where necessary,
(h)attending to immediate and urgent needs of the juveniles like letters, interviews, family matters, personal problems etc., and
(i)Verification by the officer in charge of order of the competent authority, identification marks, register entries, cash, property, etc.