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State of Uttarakhand - Section

Section 7 in Uttarakhand State Urban Transport Fund Rules, 2015

7. Proposal for utilisation of fund.

(1)Every district shall send the proposal, for the works specified in Rule 4, to the Executive Committee on or before 15th December every year for the coming financial year.
(2)The Executive Committee, after considering the proposals, shall take decision which shall be final.