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State of Madhya Pradesh - Section

Section 7 in The M.P. Maternity Benefit Rules, 1965

7. Break for nursing child.

- Each of the two breaks mentioned in Section 11 shall be of 15 minutes duration :Provided that in case the creche or the place where children are left by women while on duty is not in the vicinity of the place of work a period upto 15 minutes more may be allowed for the purpose of journey to and from.