Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(7)] [Section 30] [Entire Act] State of Himachal Pradesh - Subsection Section 30(7)(e) in The Himachal Pradesh Value Added Tax Act, 2005 (e)description, quantity, volume and value of goods sold, amount of tax involved, if any ;