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[Cites 0, Cited by 0] [Section 92(6)] [Section 92] [Entire Act]

NCT Delhi - Subsection

Section 92(6)(a) in The Delhi Co-operative Societies Rules, 2007

(a)Affidavit on a stamp paper of Rs. 10/- for discharging all the liabilities to the cooperative society in respect of the flat/plot or common areas which may be outstanding against the allottee or occupant of the flat or plot within a period of ninety days of raising the demand by the society