Himachal Pradesh High Court
Sudheer Kumar vs . The Bharat Sanchar Nigam Ltd. & Another on 7 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Sudheer Kumar vs. The Bharat Sanchar Nigam Ltd. & another OSA No.2 of 2012 .
07.03.2022 Present: Mr.Gaurav Gautam, Advocate, for the appellant.
Mr. Prashant Sharma, Advocate, for the respondents.
List on 30th March, 2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) r Judge March 7, 2022 (vt) ::: Downloaded on - 08/03/2022 20:11:31 :::CIS