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[Cites 0, Cited by 0] [Section 93] [Entire Act]

NCT Delhi - Subsection

Section 93(5) in The Delhi Co-Operative Societies Act, 2003

(5)All the flats besides other assets of the co-operative housing society shall have to be insured for all risks including earthquake annually on reinstatement basis against the value of the inflation for the same type of buildings.