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Kerala High Court

Shanmughan vs State Of Kerala on 27 March, 2024

WP(C) No.10372/2024                       1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
            Wednesday, the 27th day of March 2024 / 7th Chaithra, 1946
                             WP(C) NO. 10372 OF 2024
   PETITIONER:

          SHANMUGHAN, AGED 56 YEARS, S/O BALAKRISHNAN MENON, RESIDING AT
          PULLALIL HOUSE, VALAMBUR.P.O, ANGADIPPURAM, MALAPPURAM DIST, PIN -
          679325

   RESPONDENT:

      1. STATE OF KERALA REPRESENTED BY ITS SECRETARY. DEPARTMENT OF FOOD &
         CIVIL SUPPLIES, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
         695001
      2. THE DIRECTOR OF CIVIL SUPPLIES OFFICE OF THE DIRECTOR OF CIVIL
         SUPPLIES PUBLIC OFFICE BUILDING. OPP. MUSEUM, VIKAS BHAVAN.P.O,
         THIRUVANANTHAPURAM, KERALA, PIN - 695033
      3. COMMISSIONER OF CIVIL SUPPLIES OFFICE OF THE COMMISSIONER OF CIVIL
         SUPPLIES. PUBLIC OFFICE BUILDING. OPP. MUSEUM, VIKAS BHAVAN.P.O,
         THIRUVANANTHAPURAM, KERALA, PIN - 695033
      4. THE DISTRICT COLLECTOR MALAPPURAM COLLECTORATE, CIVIL STATION-
         MALAPPURAM UP HILL, MALAPPURAM, KERALA, PIN - 676505
      5. THE DISTRICT SUPPLY OFFICER DISTRICT SUPPLY OFFICE- MALAPPURAM ,
         CIVIL STATION,UP HILL, MALAPPURAM, KERALA, PIN - 676505
      6. THE THALUK SUPPLY OFFICER TALUK SUPPLY OFFICE - PERINTHALMANNA,
         PERITHALMANNA.P.O., PIN - 679322
      7. SHANMUGHAN. K.P, S/O CHERIYATHAN, AGED 60 YEARS, KEDAR HOUSE,
         KUNNAPPALLY.P.O, PERINTHALMANNA, MALAPPURAM DISTRICT, PIN - 679322


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct respondents that all proceedings to implement order No:
   DSOMLP/281/2023 - CSIO dated 06.03.2024 of the District Supply Officer
   granting license of Authorized Retail Distributor (ARD) No: - 19 [Fair
   Price Shop - FPS No- 2053019] of Perinthalmanna Thaluk to the 7th
   respondent, shall be kept in abeyance, pending disposal of the writ
   petition (civil).

         This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and this court's order dated
   14-03-2024 and upon hearing the arguments of M/S.K.R.AVINASH (KUNNATH),
   ABDUL RAOOF PALLIPATH, E.MOHAMMED SHAFI, C.H.ABDUL RASAC, PRAJIT
   RATNAKARAN & KRISHNAPRIYA R Advocates for the petitioner and of GOVERNMENT
   PLEADER for R1 to R6 (By Order), the court passed the following:
 WP(C) No.10372/2024                            2/2

                                          ORDER

Post on 02.04.2024 in the 200 list. Interim orders is extended till then.

Sd/- VIJU ABRAHAM JUDGE 27-03-2024 /True Copy/ Assistant Registrar