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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(4)
(i)Promotion shall be made on grounds of merit and ability, seniority being considered only when merit and ability are approximately equal.
(ii)[ Appointments to the various categories of teachers shall be made by the following methods: - [Substituted by G.O. Ms. No. 1376, Education, dated the 6th July 1981.]
(i)Promotion among the qualified teachers in that school.
(ii)If no qualified and suitable candidate is available by method (i) above, -
(a)Appointment of other persons employed in that school, provided they are fully qualified to hold the post of teachers.
(b)Appointment of teachers from any other school.
(c)Direct recruitment.
In the case of appointment from any other school or by direct recruitment the School Committee shall obtain the prior permission of the District Educational Officer in respect of Pre-primary, Primary and Middle School and that of the Chief Educational Officer in respect of High Schools and Higher Secondary Schools, Teacher Training Institutions setting out the reasons for such appointment. In respect of corporate body running more than one school, the schools under that body shall be treated as one unit for purpose of this rule.
(d)Appointment to the post of Headmaster of Higher Secondary School shall be made by the method specified in clause (ii) either from the category of Headmasters of High Schools or Teachers' Training Institutes or from the category of Post-Graduate Assistants in academic subjects or Post-Graduate Assistants in Languages provided they possess the prescribed qualifications.]
(4-A) Any person employed in the institution specified in column (1) of the Table below, aggrieved by an order issued under sub-rule (4) may prefer an appeal to the authority specified in the corresponding entry in column (2) thereof: -
Institution Authority
(1) (2)
Pre-primary, Primary or Middle Schools Chief Educational Officer.
High School or Higher Secondary School (inrespect of a person other than Headmaster) Post-GraduateAssistant (both Academic and Languages) or Physical Director. Joint Director of School Education (SecondaryEducation)
Teachers' Training Institutes Deputy Director (Teacher Education)
Higher Secondary School (in respect ofHeadmaster Post-Graduate Assistant (both Academic and Languages)or Physical Director. Joint Director of School Education (HigherSecondary)