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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(5) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(5)The decision to withdraw or to restore the certificate or recognition of the organisation may be taken, on the basis of a thorough investigation by a specially constituted advisory board under section 62 of the Act.