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State of Uttar Pradesh - Section

Section 101 in The U.P. Co-operative Societies Employees Service Regulations, 1975

101.

Every employee other than Government servants on deputation shall be required to execute a service agreement bond with his employer co-operative society on a form prescribed for the purpose by the society keeping in view the nature of work, the obligations and the duties of the employee. The agreement bond shall include a condition that the employee shall be bound as under Regulation No. 63.