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[Cites 0, Cited by 0] [Section 4(2A)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2A)(i) in The West Bengal Rural Employment And Production Act, 1976

(i)"green tea leaves" shall mean the plucked and unprocessed green leaves of the plant Camelia Sinensis (L) O. Kunize;