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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(iii) in The Orissa Development Authorities Rules, 1983

(iii)a plan on a scale not smaller than one centimetre to twenty-five metres showing both the original plots and the manner in which it is proposed to alter the boundaries of the original plot;