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State of Andhra Pradesh - Section

Section 33 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

33. Power to remove difficulties.

- If any doubt or difficulty arises in giving effect to the provisions of this Act, the Government may, by order make such provisions or give such directions not inconsistent with the provisions of this Act as may appear to it to be necessary or expedient for removal of doubt or difficulty: