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[Cites 0, Cited by 2] [Entire Act]

State of Maharashtra - Section

Section 3 in Multi-Unit Co-operative Societies Rules, 1958

3. Copy of Scheme to be forwarded to society.

- The Central Registrar shall forward a copy of the scheme to the President or Chairman of the Society with the direction that the scheme may be placed before a meeting of the general body of the society specially convened for the purpose.