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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(a) in The Bihar Private Forest Act, 1947

(a)Knowingly counterfeits upon any timber or standing tree a mark used by Forest Officers to indicate that such timber or trees belongs to a private protected forest or is the property of some person or that it may lawfully be cut or removed by some person;