Section 37(xvi) in The Bombay University Act, 1974
(xvi)[ the term of office, duties and conditions of service of Officers, Teachers and other employees of the University, the provisions of pension, insurance and provident fund and the manner of termination of their service and other disciplinary action and their qualifications, except those of Teachers;] [Clause (xvi) was substituted for original clauses (xvi) and (xvii) by Maharashtra 58 of 1974, section 7.]
