Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 76 in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

76. Employment card.

—(i) Every contractor shall issue an employment card in Form No. XIV to each worker on the first day of the employment of the worker.
(ii)The worker shall carry his employment card with him when employed on work.
(iii)The card shall be maintained up to the date and any change in the particulars entered therein.