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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(g) in The Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019

(g)‘Local candidate’ means a candidate who is domiciled in the State of Andhra Pradesh. The requirements for domicile and priority among the Local Candidates, District wise, Zone wise etc., for the purposes of recruitment shall be as prescribed under the Rules;