Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Assam - Subsection Section 38(ii) in The Assam Cinemas (Regulation) Rules, 1960 (ii)The site and situation of every sanitary convenience shall be such that no effluvia therefrom can arise within the rooms of the premises.
