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Bombay High Court

Nitin S/O Pandharinath Idare vs State Of Mha. Thr. Pso Sonegaon Nagpur ... on 24 January, 2024

Author: Vinay Joshi

Bench: Vinay Joshi

                                                             1                                  929.apl.1288.23

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                      CRIMINAL APPLICATION (APL) NO. 1288/2023
                            Maya w/o. Subhash Umale and Anr. Vs. State of Maharashtra and Anr.
                                                          WITH
                                      CRIMINAL APPLICATION (APL) NO. 1514/2022
                              Nitin S/o. Pandharinath Idare Vs. State of Maharashtra and Anr.
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                           Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 --------------------------------------------------------------------------------------
                                          In Criminal APL No.1288/2023.
                                          Mr. K. S. Dhoble, Advocate for applicants.
                                          Mr. M. J. Khan, A.P.P. for non-applicant/State.
                                          Mr. Y. S. Nikam, Advocate for non-applicant No.2.
                                          In Criminal APL No.1514/2022.
                                          Mr. Manoj Kariya, Advocate for applicant.
                                          Mr. M. J. Khan, A.P.P. for non-applicant/State.
                                          Mr. Y. S. Nikam, Advocate for non-applicant No.2.


                                          CORAM : VINAY JOSHI AND MRS.VRUSHALI V. JOSHI, JJ.

DATED : 24/01/2024.

. Learned Counsel Mr. Y. S. Nikam undertakes to file power on behalf of complainant/respondent No.2 in Criminal Application (APL) No.1288/2023 and seeks time to file reply.

2. Stand over to 14.02.2023.

(MRS. VRUSHALI V. JOSHI, J.) (VINAY JOSHI, J.) RGurnule Signed by: Mrs. R.M. MANDADE Designation: PA To Honourable Judge Date: 25/01/2024 17:21:50