Bombay High Court
Nitin S/O Pandharinath Idare vs State Of Mha. Thr. Pso Sonegaon Nagpur ... on 24 January, 2024
Author: Vinay Joshi
Bench: Vinay Joshi
1 929.apl.1288.23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION (APL) NO. 1288/2023
Maya w/o. Subhash Umale and Anr. Vs. State of Maharashtra and Anr.
WITH
CRIMINAL APPLICATION (APL) NO. 1514/2022
Nitin S/o. Pandharinath Idare Vs. State of Maharashtra and Anr.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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In Criminal APL No.1288/2023.
Mr. K. S. Dhoble, Advocate for applicants.
Mr. M. J. Khan, A.P.P. for non-applicant/State.
Mr. Y. S. Nikam, Advocate for non-applicant No.2.
In Criminal APL No.1514/2022.
Mr. Manoj Kariya, Advocate for applicant.
Mr. M. J. Khan, A.P.P. for non-applicant/State.
Mr. Y. S. Nikam, Advocate for non-applicant No.2.
CORAM : VINAY JOSHI AND MRS.VRUSHALI V. JOSHI, JJ.
DATED : 24/01/2024.
. Learned Counsel Mr. Y. S. Nikam undertakes to file power on behalf of complainant/respondent No.2 in Criminal Application (APL) No.1288/2023 and seeks time to file reply.
2. Stand over to 14.02.2023.
(MRS. VRUSHALI V. JOSHI, J.) (VINAY JOSHI, J.) RGurnule Signed by: Mrs. R.M. MANDADE Designation: PA To Honourable Judge Date: 25/01/2024 17:21:50