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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan Schools (Regulation of Collection of Fee) Act, 2013

(3)Any private school aggrieved over the decision of the committee shall file their objection before the committee within thirty days from the date of receipt of the decision of the committee.