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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(2)(a) in Rajasthan Special Investment Regions Act, 2016

(a)all properties, funds and dues which are vested in, or realizable by such Regional Development Authority shall vest in or be realizable by the State Government;