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[Cites 0, Cited by 0] [Section 417] [Entire Act]

State of Odisha - Subsection

Section 417(2) in Orissa Municipal Rules, 1953

(2)The Executive Officer shall be responsible for the correct and up to date maintenance of the service book of every officer and servant of the Council. He shall record an annual certificate Of verification in the service books relating to the office establishment as possible as early after the end of every year.