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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(33) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(33)with the prior approval of the State Government to borrow on the security of Vishwavidyalaya property on money for the purposes of the Vishwavidyalaya;