Supreme Court - Daily Orders
Shivco Lpg Botting Co. Pvt. Ltd. vs M. P. Madhya Kshetra Vidyut Vitaran Co. ... on 9 January, 2019
ITEM NO.42 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 20495/2018
SHIVCO LPG BOTTING CO. PVT. LTD. & ANR. Petitioner(s)
VERSUS
M. P. MADHYA KSHETRA VIDYUT VITARAN CO. LTD. & ORS.Respondent(s)
)
Date : 09-01-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Prachit Deshpande, Adv.
Dr. R. R. Deshpande, AOR
For Respondent(s)
Mr. Vishesh Issar, Adv.
Mr. Udita Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for respondent Nos.1 to 5 submitted that he will file counter affidavit during the course of the day.
Thereafter, Registry to process the matter for listing before the Hon'ble Court, as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.01.12 11:17:07 IST Reason: