Bombay High Court
M/S. Aadinath Sales Thr. Its Proprietor ... vs M/S. Flame Control Industries on 29 October, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 77 OF 2017
M/s. Porwal Sales Thr. Its Proprietor Vijay S. ....Petitioner
Porwal
V/S
M/s. Flame Control Industries ....Respondent
WITH ARBITRATION PETITION NO. 78 OF 2017 M/s. Aadinath Sales Thr. Its Proprietor Shailesh ....Petitioner Porwal V/S M/s. Flame Control Industries ....Respondent Mr.Nilesh Mohan Wable, Advocate For Petitioner Mr. Amrut Joshi i/by Mr.Sanket Mungale, Advocate For Respondent Mr.C.Keswani i/by Economic Laws Practice for Google LLC CORAM : S.J. KATHAWALLA, J DATE : 29th October, 2018 P.C. :
Stand over to 22/11/20018.
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