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Bombay High Court

M/S. Aadinath Sales Thr. Its Proprietor ... vs M/S. Flame Control Industries on 29 October, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          ARBITRATION PETITION NO. 77 OF 2017

 M/s. Porwal Sales Thr. Its Proprietor Vijay S.          ....Petitioner
 Porwal
             V/S
 M/s. Flame Control Industries                        ....Respondent

WITH ARBITRATION PETITION NO. 78 OF 2017 M/s. Aadinath Sales Thr. Its Proprietor Shailesh ....Petitioner Porwal V/S M/s. Flame Control Industries ....Respondent Mr.Nilesh Mohan Wable, Advocate For Petitioner Mr. Amrut Joshi i/by Mr.Sanket Mungale, Advocate For Respondent Mr.C.Keswani i/by Economic Laws Practice for Google LLC CORAM : S.J. KATHAWALLA, J DATE : 29th October, 2018 P.C. :

Stand over to 22/11/20018.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 29/10/2018 ::: Downloaded on - 02/11/2018 00:53:00 :::