Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 252 in Orissa Municipal Act, 1950 252. Prohibition against obstructions in or over road. - No one shall build any wall or erect any fence or other obstruction, or projection or make any encroachment in or over any road except as hereinafter provided.
