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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1)(i) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(i)to register, under sub-section (2) of Section 18, the association of apartment owners either as a Co-operative society or as a limited company, after ascertaining the desire of the majority;