Section 4(2) in Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002
(2)Driver of a passenger vehicle shall have:(a)a valid registration certificate;(b)a valid certificate of fitness;(c)a valid insurance policy;(d)a valid route permit;issued under the law of the country concerned in respect of such vehicle and shall make the said documents available for inspection by any authority competent to inspect such vehicle.
