Patna High Court - Orders
Equbal Haidar Khan vs Bihar State Shia Wakf Board & Ors on 13 August, 2018
Author: Prabhat Kumar Jha
Bench: Prabhat Kumar Jha
Patna High Court C.M isc. No.364 of 2017 (5) dt.13-08-2018
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.364 of 2017
======================================================
Equbal Haidar Khan
.... .... Petitioner/s
Versus
Bihar State Shia Wakf Board & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. Shabbir Ahmad
For the Respondent/s : Mr. Syed Asgher Najmi
======================================================
CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR
JHA
ORAL ORDER
5 13-08-2018After some argument, learned counsel for the petitioner prayed for time.
Put up tomorrow i.e. 14.08.2018 as first case.
(Prabhat Kumar Jha, J) Saurabh/Rajan U