Supreme Court - Daily Orders
Dhanakar Thakur vs Mecon Limited on 7 December, 2018
Bench: A.M. Khanwilkar, Hemant Gupta
ITEM NO.18 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30000/2018
(Arising out of impugned final judgment and order dated 01-08-2018
in LPA No. 103/2016 passed by the High Court Of Jharkhand At
Ranchi)
DHANAKAR THAKUR Petitioner(s)
VERSUS
MECON LIMITED & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.163492/2018-PERMISSION TO FILE
LENGTHY LIST OF DATES )
Date : 07-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s)
Ms. Purnima Jauhari, Adv.
Mr. Prakash K. Singh, AOR
Mr. Harsh Mahan, Adv.
Mr. Gopi Nagar, Adv.
Mr.P.N. Tyagi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within six weeks.
(DEEPAK SINGH) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.12.08 12:22:06 IST Reason: