Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Rajasthan - Subsection Section 92(b) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (b)confirm, reduce enhance or set aside the penalties imposed by the order or impose any penalty where no penalty has been imposed; or
