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[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(3)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)A single room tenament shall consist of a room not less than 9.5 square metres in area with a minimum width of 2.4 metres and a multipurpose space of area not less than 4.0 square metres, with a minimum width of 1.5 metres;