Supreme Court - Daily Orders
M/S Agarwal Coal Commission Agency vs Union Of India on 13 November, 2018
Bench: Ashok Bhushan, Ajay Rastogi
ITEM NO.10 COURT NO.14 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1338/2018
M/S AGARWAL COAL COMMISSION AGENCY & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.159217/2018-EXEMPTION FROM FILING O.T. )
Date : 13-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Ms. Rachna Lal, Adv.
Mr. Ashesh Lal, Adv.
Mr. Apurb Lal, Adv.
Mr. Raghav Parwatiyar, Adv.
Ms. Susmita Lal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners, on instructions, seeks permission to withdraw this writ petition along with pending applications.
Permission is granted.
The writ petition and all pending applications are dismissed as withdrawn.
(NEETU KHAJURIA) (ANITA RANI AHUJA)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2018.11.13
17:58:07 IST
Reason: