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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(vi) in Rajasthan Go-Seva Ayog Act, 1995

(vi)exercise supervision over Gaushalas and Gosadans to check malafide diversion of funds provided by the commission as also of the lands or properties belonging to the Goushalas or Gosadans and other voluntary organisations, and bring to the notice of the State Government specific instances for appropriate action: