Karnataka High Court
Vijay Kumar T N vs The State Of Karnataka on 14 June, 2010
Author: H.G.Ramesh
Bench: H.G.Ramesh
W.P.NOS.9391--93/2010
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 14"' DAY OF JUNE 2010
BEFORE
THE HON'BLE MR. JUSTICE ' " "" V' '
WRIT PETITION Nos.9391-9393/2010 %{C'SvA1EL/M1V<~ _ I O'
BETWEEN:
1 T.N.vIJAY KUMAR
AGED ABOUT 43 YEARS
S/O LATE NAGARAJA RAO * ~ *
RESIDING AT GHPS, VALLAPPANA _H.ALL1 VILLAGE V ,
CHEMARLAHALLI POST " '
SIDLAGHATTA TALUK " "
VICE PRESIDENT OF ._ I
RESPONDENT NO_.6 SOC1Ei'Y=. '
2
AOEDAEODTES::EARS._;_._'__" 4' .
S /O LAT'ET.NA:'2ASIB.t1:HA MURTHY---.,_.._ SARASWATHIAV EJQNVENT' .
DIBI3U__HALLI VROAD, SIIDLAG--HATTA "DOWN CHICKABALAPURAVD1S'i'R1CT' SECRETARY OF RES'RONDENT No.7 SOCIETY 3 EAZIDAHMED _ "
V AGED ABOUT 42"a*EARS ' S/O IBRAHIIJI SAB 1 » RA.1AR1éA«.LAyO.UT N.N.'I*«rIAy'O':1*I?T._ '_ CHI.NTAMA_N1 CHIKABALAPURA DISTRICT PETITIO§\§ERS _ '{13Y SR1 K. NSUBBA REDDY, ADV.} , K STATE OF EARNATAKA REPRESENTED BY ITS SECRETARY O 2 'DEPARTMENT OF CO~OPERATIVE SOCIETIES VIDHANA SOUDHA, BANGALORE W.P.NOS.9391 -93/2010 2 THE REGISTRAR OF CO--OPERA'I"EVE SOCIETIES C PET, NEAR MINTO HOSPITAL BANGALORE 3 THE DEPUTY REGISTRAR OF CO~OPERATIVE SOCIETY CHICKABALAPURA DISTRICT CHICKABALAPURA 4 THE ASSISTANT REGISTRAR OF CO--OPERATIVE SOCIETIES CHICKABALAPURA 5 THE ASSISTANT DEVELOPMENT_OEFIcER.__ V- OF CO--OPERATIVE SOCIETIES * SIDLAGHATTA TOWN __ CHICKABALAPURA DISTRICT 6 THE SIDLAGHATTA TALUK PRIII/JARY SCHOOL TEACHERS CREDIT ' CO~OPERATIVE.SOC_IET;Y ' I S1DLAOHATTA"ICfwI~I CHICKABALFTPURA.DIS'I'RiC'I'».._ I » REPRESEN'TED'B_YITS SECRETARY 7 THE BLOCKPEDvliJCAII'JON,OFFfICER SIDLAOHATTA TOWN. ' _ _ OHICKAIBRIAPURA D1STRI<:T "
8 SR1, OBLESH AGE: MAJOR " __ TTIE':R£;<3§uRNINO"OII*PFICER V :'5IDIJ--\GH£{I_TI"A._ TALUK PRIMARY SCHOOL '.I'EACHERS_CREDIT CO-OPERATIVE SOCI'ET'Y}«SID.L-AGHATTA TOWN 'C.H'IOKBALApL1IRA DISTRICT RESPONDENTS «(BY SR2 ZAHEER AHMED, AGA FOR R1 TO R5, R7 & R8;
R6 SERVED} THESE WRIT PE'I'ITIONS ARE FILED UNDER ARTICLES &"227 OF THE CONSTITUTION OF' INDIA PRAYING TO ___'"DIRECT THE RESPONDENT AUTHORITIES TO IMMEDIATELY 'VINITIATE PROCEEDINGS AGAINST THE FORMER SECRETARY RESPONDENT NO.6 SOCIETY NAMELY RAM LAKSHMI TO