Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Mizoram - Subsection

Section 87(1)(g) in Mizoram Cooperative Societies Act, 2006

(g)specify the gross remuneration or honorarium or allowances. or any other payment made, if any, to the chief executive, officer bearers, directors and others during the financial year under audit;