Delhi High Court - Orders
Raminder Kaur Baweja vs Sudhir Kumar Chawla & Anr on 24 September, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 20/2018, CM APPL. 4849/2018
RAMINDER KAUR BAWEJA .....Appellant
Through: Ms. Shaini Bhardwaj and Mr. Avichal
Mishra, Advocates.
versus
SUDHIR KUMAR CHAWLA & ANR .....Respondents
Through: Mr. K.K. Sharma, Sr. Advocate with
Mr. Ram Pravesh Rai, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 24.09.2025 Ms. Shaini Bhardwaj, learned counsel appearing for the appellant submits, that they wish to place on record certain additional proposed questions of law in support of the appeal.
Let the needful be done, under cover of affidavit, within 04 weeks, with copy to the opposing counsel.
Re-notify on 02nd February 2026 at 03:30 p.m. Interim order, if any, to continue, till the next date of hearing before this court.
ANUP JAIRAM BHAMBHANI, J SEPTEMBER 24, 2025 ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 22:06:34