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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(l) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(l)The Committee shall reserve a sufficient number of vacancies in ministerial service for the officials who are prepared to accept ministerial posts as mentioned in sub-rule (k) and declare that the appointment of other persons to such vacancies shall be treated as provisional.