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[Cites 0, Cited by 0] [Section 74AA(2)] [Section 74AA] [Entire Act]

State of Chattisgarh - Subsection

Section 74AA(2)(d) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(d)On receipt of the application under clause (b) the Commercial Tax Officer shall, with due regard to the requirements of the dealer supply the declaration forms to the dealer on furnishing an acknowledgement thereof: