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[Cites 0, Cited by 0] [Section 199] [Entire Act]

State of Andhra Pradesh - Subsection

Section 199(ii) in Andhra Pradesh Rules Under the Registration Act, 1908

(ii)any retired officer of or above the rank of a clerk who passed tests prescribed for the post of a Sub-Registrar in the Registration Department of Andhra Pradesh ; except a pass in the second class language test (full test).