Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(2)(c) in The Haryana Ceiling of Land Holdings Act, 1972

(c)the landowner's relation of the category specified in the rule made under clause (s) of section 3 read with section 31 of this Act,