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Delhi High Court - Orders

Inter Ikea Systems Bv vs Br Retail India Private Limited And Anr on 19 April, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                   $~16
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 882/2022 & I.A. 21624/2022
                          INTER IKEA SYSTEMS BV                  ..... Plaintiff
                                        Through: Ms. Lalita Sowmya Priya and
                                        Ms. Parkhi Rai, Advs.

                                            versus

                          BR RETAIL INDIA PRIVATE LIMITED AND ANR.
                                                                ..... Defendants
                                        Through: Mr. Rohan Rohtagi, Adv.

                          CORAM:
                          HON'BLE MR. JUSTICE C.HARI SHANKAR
                                            ORDER

% 19.04.2023

1. The Hon'ble Judge is not holding Court today.

2. Re-notify on 29th May 2023.

By Order Court Master APRIL 19, 2023 ar Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:19.04.2023 15:19:17