Delhi High Court - Orders
Inter Ikea Systems Bv vs Br Retail India Private Limited And Anr on 19 April, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 882/2022 & I.A. 21624/2022
INTER IKEA SYSTEMS BV ..... Plaintiff
Through: Ms. Lalita Sowmya Priya and
Ms. Parkhi Rai, Advs.
versus
BR RETAIL INDIA PRIVATE LIMITED AND ANR.
..... Defendants
Through: Mr. Rohan Rohtagi, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 19.04.2023
1. The Hon'ble Judge is not holding Court today.
2. Re-notify on 29th May 2023.
By Order Court Master APRIL 19, 2023 ar Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:19.04.2023 15:19:17