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State of Madhya Pradesh - Section

Section 14 in The M.P. Bhoj (Open) University Adhiniyam, 1991

14. Authorities of the University.

- The following shall be the authorities of the University-
(1)The Board of Management;
(2)The Academic Council;
(3)The Planning Board;
(4)The Departments;
(5)The Board of Studies;
(6)The Finance Committee; and
(7)Such other authorities as may be declared by the Statutes to be the authorities of the University.